SUPER SMELTERS LIMITED Vs. IMPERIAL TUBES PVT LTD
LAWS(NCLT)-2017-11-541
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 16,2017

Super Smelters Limited Appellant
VERSUS
Imperial Tubes Pvt Ltd Respondents

JUDGEMENT

- (1.) No one is present from the petitioner's side.
(2.) Ld. Counsel for the respondent made a statement that party has entered into a settlement and paid the entire amount.
(3.) Petition is dismissed for default of the petitioner.;


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