- (1.) I Learned Advocate Mr. Sahil Shah with Learned Advocate Mr. Animesh Bisht with Learned Advocate Mr. Abhishek Mukherjee present for Financial Creditor/ i Petitioner.
(2.) Learned Senior Advocate Mr. Navin Pahwa with Learned Advocate Ms. j Ritu Shah present for Respondent. M I Learned Advocate Ms. Ritu Shah i/b Thakkar & Pahwa filed Vakalatnama for Respondent.
(3.) Learned Counsel appearing for Respondent requested time to file objection on the term that there was a vacation for one week.;