CENTRAL BANK OF INDIA Vs. RENISH PETROCHEM FZE & ANR
LAWS(NCLT)-2017-10-221
NATIONAL COMPANY LAW TRIBUNAL
Decided on October 10,2017

CENTRAL BANK OF INDIA Appellant
VERSUS
Renish Petrochem Fze And Anr Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Ketan Parikh present for Applicant. None present for Respondents in IA 320/2017. Heard arguments of Learned Counsel for Applicant. Order reserved.;


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