JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learbed Advocate Mr. Vishal Raval i/b India Law LLP present for Financial Creditor/ Petitioner. Learned Advocate Mr. Sharvil Majmudar with Learned Advocate Mr. Hiren Trivedi with Learned FCA Mr. Hiten Parikh present for Respondent.
(2.) Preliminary objections filed by Respondent. At rdquest of learned Counsel for petitioner.
(3.) List ihe matter on 20.11.2017.;
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