JUDGEMENT
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(1.) Learned Advocate Mr. Jay Kansara with Learned Advocate Mr. Priyam Shah i/b Wadia Ghandy & Co. present for Operational Creditor/ Petitioner. Learned Advocate Mr. Rushabh Shah i/b Learned Advocate Mr. Manthan Bhatt present for Respondent.
(2.) Objections filed.
(3.) List the matter on 09.11.2017 for hearing before admission.;
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