JUDGEMENT
Bhaskara Panlula Mohan, Member -
(1.) This present petition/application has been filed under Section 252 of the Companies Act, 2013 (hereinafter as Act) by "M/s. E-Cube Consulting Private Limited" (hereinafter as Petitioner Company) praying for restoring its name in the Register maintained by the Registrar of Companies. Pune (hereinafter as RoC) .
(2.) The Petitioner Company was incorporated with the RoC. Pune on 1 Ith December, 2012 having CIN : U74900PN2012PTC145666.
(3.) The Petitioner Company is mainly engaged in the business of consultant for product design engineering services and solutions.;
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