JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Pavan Godiawala present for IRP/ Applicant. Learned Advocate Mr. Dipak Dave present for Respondent no. 1.
(2.) Learned Advocate Ms. Himani Kishor Kini present for Respondent no. 3 (Indian Overseas Bank) . None present for other Respondents.
(3.) Learned Advocate Mr. Pavan Godiawala filed Vakalatnama for IRP/ Applicant. Learned Advocate Ms. Himani Kishor Kini filed Vakalatnama for Respondent no. 3 (Indian Overseas Bank) .;
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