JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Baiju Bhagat present for Applicant/Financial Creditor. Learned Advocate Mr. Ritesh Patadia present for Respondent. Respondent counsel requested time till 30.08.2017 to file objections and argue the matter.
(2.) Respondent shall file objection on 30.08.2017 serving a copy to the applicant on 29.08.2017 todays evening. List the matter on 30.08.2017.;
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