SOMANY CREAMICS LTD Vs. ERA INFRA ENGINEERING LTD
LAWS(NCLT)-2017-5-16
NATIONAL COMPANY LAW TRIBUNAL
Decided on May 05,2017

SOMANY CREAMICS LTD Appellant
VERSUS
ERA INFRA ENGINEERING LTD Respondents

JUDGEMENT

M. M. Kumar, Member - (1.) Even on the second call, no one has put in appearance on behalf of the Petitioner. In the interest of justice, hearing is deferred to 8th May, 2017.;


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