RAJKOT NAGRIK SAHAKARI BANK LTD Vs. NEW TECH FITTINGS PVT LTD LTD & ORS
LAWS(NCLT)-2017-8-336
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 18,2017

Rajkot Nagrik Sahakari Bank Ltd Appellant
VERSUS
New Tech Fittings Pvt Ltd Ltd And Ors Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Nandish Chudgar i/b Nanavati Associates present for Applicant/ Rajkot Nagrik Sahakari Bank Ltd (Committee of Creditor) . None present for Respondent.
(2.) Heard arguments of Learned Counsel for Applicant in IA 234/2017. Applicant is directed to serve notice of date of hearing along with copy of order and file proof of service. 4 IRP is directed to file a report regarding the claims, if any, received by him and constitution of committee of creditors and resolutions, if any, passed in the committee of creditors on or before 24.08.2017. List the matter on 24.08.2017.;


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