- (1.) Learned Advocate Mr. Anip Gandhi with Learned Advocate Mr. Raju Kothari present for Financial Creditor/Petitioner, Learned Advocate Mr. Kamlesh Patel present for Respondent (Director) .
(2.) Mr. Kamlesh Patel appearing for Respondent requested time to file reply affidavit along with documents evidencing payments made by him.
(3.) Respondent shall file affidavits by 02.01.2018 serving a copy to the petitioner.;