IN RE Vs. SATGURU CORPORATE SERVICES PVT LTD
LAWS(NCLT)-2017-3-94
NATIONAL COMPANY LAW TRIBUNAL
Decided on
March 22,2017
IN RE
Appellant
VERSUS
SATGURU CORPORATE SERVICES PVT LTD
Respondents
JUDGEMENT
-
(1.) Csa 274/230-232/2017/ NCLT/MB//MAH/2017
(2.) Company Application is allowed, vide separate order.;
(2.) Company Application is allowed, vide separate order.;
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