JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Raju Kothari present for Financial Creditor/ Petitioner. Learned Advocate Ms. Ruchika Sharma i/b Learned Advocate Mr. Ravish Bhatt present for Respondent.
(2.) Learned Advocate Ms. Ruchika Sharma i/b Learned Advocate Mr. Ravish Bhatt filed Vakalatnama for Respondent. Respondent not filed objections. At request of learned Counsel for Respondent.
(3.) List the matter on 17.11.2017 for objection, if any on Respondent and hearing before admission.;
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