CHHARIA HOLDINGS (P) LTD Vs. BRYS INTERNATIONAL PVT LTD

LAWS(NCLT)-2017-5-53

NATIONAL COMPANY LAW TRIBUNAL

Decided on May 19,2017

CHHARIA HOLDINGS (P) LTD Appellant

VERSUS

Brys International Pvt Ltd Respondents

- (1.) Both the parties are directed to file written statements on or before 22.5.2017. Post the matter on 22.5.2017.;