SATISH PAWA & ORS Vs. INDEX SECURITIES AND RESEARCH PVT LTD & ORS
LAWS(NCLT)-2017-9-299
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 28,2017

Satish Pawa And Ors Appellant
VERSUS
Index Securities And Research Pvt Ltd And Ors Respondents

JUDGEMENT

- (1.) This case has been received on transfer from the Principal. Bench. This bench is also apprised thai a petition tor initiating Insolvency Resolution process is pending consideration before the Court No. 1 To come up for further consideration on 25th October, 2017.;


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