JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Ameya Gokhale with Learned Advocate Mr. Nirag Pathak with Learned Advocate Ms. Meghna Rajadkyaksha with Learned Advocate Ms. Grishma Ahuja present for Operational Creditor/ Applicant. Ajit Kumar Vice President of Company present for Respondent.
(2.) Proof of service of notice filed.
(3.) Additional affidavit is filed by Applicant.;
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