NITIN KHANDELWAL Vs. MAINI CONSTRUCTION EQUIPMENTS PVT LTD
LAWS(NCLT)-2017-8-403
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 29,2017

Nitin Khandelwal Appellant
VERSUS
Maini Construction Equipments Pvt Ltd Respondents

JUDGEMENT

- (1.) The report filed by the Insolvency Professional is taken on record. The office is directed to maintain the record to be utilized at the time of final hearing.;


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