CHHARIA HOLDINGS (P) LTD Vs. BRYS INTERNATIONAL PVT LTD

LAWS(NCLT)-2017-5-192

NATIONAL COMPANY LAW TRIBUNAL

Decided on May 22,2017

CHHARIA HOLDINGS (P) LTD Appellant

VERSUS

Brys International Pvt Ltd Respondents

M. M. Kumar, Member - (1.) Documents taken on record, respondent shall also file papers during the course of the day. List on 23'd of May 2017.;