ABHSIHEK MOHAN GUPTA Vs. JAGRAN PUBLICATION PVT LTD & ORS
LAWS(NCLT)-2017-12-748
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 20,2017

Abhsihek Mohan Gupta Appellant
VERSUS
Jagran Publication Pvt Ltd And Ors Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Krishna Mohal Shukla present for Applicant / Original Respondent no. 3. Learned Advocate Mr. Dhruv Dewan with Learned Advocate Mr. Kostubh Devani present for Original Petitioner. Learned Advocate Ms. Poonam Mathur with Learned Advocate Ms. Trisha Baxi present for Original Respondents No. 5 and 6/Learned Advocate Mr. Rohan Shah present for Respondent No.2. None present for other Respondents.
(2.) Learned Counsel for applicant sought permission to withdraw IA 363/2017.
(3.) Permission granted. IA 363/2017 is disposed of as withdrawan.;


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