JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) None present for IRP. Learned Advocate Mr. Dipak Dave present for Respondent Madhya Gujarat Vij Company Limited.
(2.) Learned Advocate Mr. Dipak Dave filed Vakalatnama for Respondent (Madhya Guj arat Vij Company Limited) .
(3.) For objection of Respondent, if any, and for hearing before admission.;
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