RUBY CABLES LTD Vs. BANK OF BARODA
LAWS(NCLT)-2017-7-356
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 25,2017

Ruby Cables Ltd Appellant
VERSUS
BANK OF BARODA Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Ishan P Shah present for Corporate Debtor/ Applicant. Learned Advocate Mr. A. S Panesra present for Respondent.
(2.) Heard arguments of both sides.
(3.) Order reserved.;


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