Manorama Kumari, Member - (1.) Heard both the sides
(2.) The instant Company Petition bearing C.P. No. 294 of 2013 has been filed by the Petitioners, namely, Uma Shankar Gupta and Anr. U/s. 235, 397, 398, 399, 402, 403, 406 and 407 of the Companies Act, 1956.
(3.) The petitioner fulfilled the qualifying conditions enumerated in Section 399 of the said Act.;