INDER PREET SINGH Vs. MARINERS BUILDCON INDIA LTD
LAWS(NCLT)-2017-12-209
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 22,2017
INDER PREET SINGH
Appellant
VERSUS
MARINERS BUILDCON INDIA LTD
Respondents
JUDGEMENT
- (1.) R.P. Report dated 12th December, 2017 is taken on record. The Registry is directed to maintain the file and put up the same at the time of final disposal.;
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