INNOVATIVE HOUSE INDUSTRIES PVT LTD Vs. JAP INFRATECH PVT LTD
LAWS(NCLT)-2017-7-107
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 26,2017
INNOVATIVE HOUSE INDUSTRIES PVT LTD
Appellant
VERSUS
JAP INFRATECH PVT LTD
Respondents
JUDGEMENT
- (1.) Reserved for orders;
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