IN RE Vs. VELLORE AGRO FARMS PVT LTD

LAWS(NCLT)-2017-11-511

NATIONAL COMPANY LAW TRIBUNAL

Decided on November 15,2017

IN RE Appellant

VERSUS

Vellore Agro Farms Pvt Ltd Respondents

- (1.) Mr. M. Rathinakumar, Representative for the Applicant present. Mr. B. Sridhar, Deputy RoC in person present. Reserved for orders.;