Manorama Kumari, Member - (1.) Learned Advocate Mr. Harmish Shah present for Applicant. None present for Respondent in IA 405/2017. Proof of service of copy of application on Respondents except Respondent no. 2 is filed. In respect of Respondent no. 2 the service is returned with postal remark "left". Another IA application is filed today itself as apprised by the Registry which is yet Renumbered. Hence, list the matter on 18.12.2017.;