INFRABLE ENGINEERS PVT LTD Vs. PARSVNATH DEVELOPERS LTD
LAWS(NCLT)-2017-7-246
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 18,2017

Infrable Engineers Pvt Ltd Appellant
VERSUS
Parsvnath Developers Ltd Respondents

JUDGEMENT

- (1.) This petition has been transferred from Court-I. As none is present, notices be issued to the petitioners as well as to the respondents.
(2.) To come up on 24,h July 2017.;


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