UNITED SHIPS REPAIRS & MARINE WORKS LTD Vs. RELIANCE NAVAL AND ENGINEERING LTD
LAWS(NCLT)-2017-12-303
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 19,2017

United Ships Repairs And Marine Works Ltd Appellant
VERSUS
RELIANCE NAVAL AND ENGINEERING LTD Respondents

JUDGEMENT

- (1.) Learned FCA Mr. Sanjay Ruia with Learned Advocate Ms. Shradha Agarwal with Learned Advocate Ms. Harsha Laddha present for Operational Creditor/Petitioner.
(2.) Learned Advocate Mr. Jaimin Dave present for Respondent.
(3.) Learned Advocate Mr. Jaimin Dave filed Vakalatnama for Respondent. Learned Counsel for Respondent requested time to file objections.;


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