IDEMITSU LUBE INDIA PVT LTD Vs. AS AUTOTECH PVT LTD
LAWS(NCLT)-2017-10-67
NATIONAL COMPANY LAW TRIBUNAL
Decided on October 09,2017

IDEMITSU LUBE INDIA PVT LTD Appellant
VERSUS
AS AUTOTECH PVT LTD Respondents

JUDGEMENT

M.M. Kumar, member - (1.) Notice to show cause to the respondent be issued as to why the petition be not admitted. Service by e-mail is also permitted.
(2.) List on 31st October 2017.;


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