IN RE Vs. MUNJAL AVIATION PVT LTD

LAWS(NCLT)-2017-7-97

NATIONAL COMPANY LAW TRIBUNAL

Decided on July 20,2017

IN RE Appellant

VERSUS

Munjal Aviation Pvt Ltd Respondents

M.M. Kumar, Member - (1.) The matter has been called twice. However, in the interest of justice, hearing is deferred to 11th August, 2017.;