JUDGEMENT
Bhaskar Pantula Mohan, Member -
(1.) This present petition has been filed under Section 252 of the Companies Act, 2013 (hereinafter as Act) by "M/s. Aarya Technical Consulting Services" (hereinafter as Petitioner Company) praying for restoring its name in the Register maintained by the Registrar of Companies. Pune (hereinafter as RoC) .
(2.) This petition is filed before NCLT. Mumbai Bench on 10th October, 2017 under provisions of S. 252 of the Act. And thereafter listed hearing on 11th December, 2017.
(3.) The Petitioner Company was incorporated as M/s. Aarya Technical Consulting Services Pvt. Ltd. with the RoC. Pune on 8th December, 2011 under Companies Act, 1956 as a Private Company in the city Pune, Maharashtra, havingCIN:U749PN2011PTC141557.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.