KADILLAC CHEMICALS PVT LTD Vs. SHAKTI BIO SCIENCE LTD
LAWS(NCLT)-2017-12-427
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 13,2017

KADILLAC CHEMICALS PVT LTD Appellant
VERSUS
SHAKTI BIO SCIENCE LTD Respondents

JUDGEMENT

Manorama Kumaim, Member - (1.) Learned PCS Mr. Rishikesh Vyas present for Operational Creditor/Petitioner. Learned Advocate Mr. Harmish Shah present for Respondent. Both side requested to adjourn the matter as there is likelihood of settlement and the matter may be fixed in the next week. List the matter on 20.12.2017.;


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