JUDGEMENT
H P Chaturvedi, Member -
(1.) Cp NO.(IB) 110/ALD/2017 Sh. Navin Sinha, Sr. Advocate alongwith Sh. Rahul Chaudhary, Advocate for the corporate applicant.
(2.) The present application is filed U/s 10 of the I & B Code.
(3.) Having heard the counsel for thecprporate applicant seeking for Corporate Insolvency Resolution Process in respectofSfrfce Bhawani Paper Mill Ltd. (the corporate applicant) .;
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