M.M. Kumar, Member - (1.) Notice of the petition. Mr. Alok Agarwal, learned counsel for the respondent accepts notice. A complete set of paper book shall be handed over to him during the course of the day.
(2.) Reply, if any, be filed within two weeks with a copy in advance to the learned counsel for the petitioner. List alongwith (IB) -184(PB) /2017 for 04.09.2017.;