- (1.) Learned Senior Advocate Mr. Saurabh Soparkar with Learned Advocate Mr. Gurusharansingh Virk present for Applicant/ Original Respondent.
(2.) Learned Advocate Mr. Nandish Chudgar ilb Nanavati Associates present for Operational Creditor/Respondent/ original petitioner in IA 285/2017.
(3.) Heard arguments of Learned Counsel for Applicant and Learned Counsel for Respondent. Order reserved in IA 2 8 5/2017.;