AGARWAL MARKETING AND SERVICES (ENERGY) PVT LTD Vs. MAX TECH OIL & GAS SERVICES PVT LTD
LAWS(NCLT)-2017-10-39
NATIONAL COMPANY LAW TRIBUNAL
Decided on October 05,2017

AGARWAL MARKETING And SERVICES (ENERGY) PVT LTD Appellant
VERSUS
MAX TECH OIL And GAS SERVICES PVT LTD Respondents

JUDGEMENT

- (1.) Learned Counsel for Gujarat Fluoro Chemicals Ltd. requests for a week's time to file its objections, although on behalf of 1CICI Bank, it is stated that there is no objection to the proposal of liquidation submitted by the Interim Resolution Professional. Objections by the Gujarat Fluoro Chemicals Ltd., if any, shall be filed within a week with a copy in advance to the Counsel for the Resolution Professional. Reply to the objections be filed within a week thereafter with a copy in advance to the Counsel opposite. List for further arguments on 24th October, 2017.;


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