METAL LINK ALLOYS LTD Vs. STATE BANK OF INDIA & ORS
LAWS(NCLT)-2017-8-56
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 03,2017

METAL LINK ALLOYS LTD Appellant
VERSUS
State Bank Of India And Ors Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Arjun Sheth present for Corporate Debtor/ Applicant.
(2.) None present for Respondent. Applicant filed proof of dispatch of application to the secured creditors. Applicant is directed to issue notice of date of hearing along with copy of this order to the creditors and file proof of service. List eh matter on 10.08.2017 for objections, if any and for hearing before admission.;


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