IFGL REFRACTORIES LTD Vs. SONA ALLOYS PVT LTD
LAWS(NCLT)-2017-12-719
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 19,2017

Ifgl Refractories Ltd Appellant
VERSUS
Sona Alloys Pvt Ltd Respondents

JUDGEMENT

- (1.) Learned Advocate Mr. Mihir Parikh present for Operational Creditor/Petitioner. None present for Respondent. Learned Counsel for petitioner filed Purshis to withdraw the petition on the ground that Corporate Debtor made payment. Permission granted. Petition is disposed of as withdrawn.;


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