SURAT GOODS TRANSPORT PVT LTD Vs. FERMOS ENGINEERING PVT LTD
LAWS(NCLT)-2017-12-625
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 22,2017

SURAT GOODS TRANSPORT PVT LTD Appellant
VERSUS
Fermos Engineering Pvt Ltd Respondents

JUDGEMENT

- (1.) Learned Advocate Ms. Vaibhavi Parikhi/b Learned Advocate Ms. Natasha Sutaria present for Operational Creditor/Petitioner. Learned Advocate Mr. Jigar Patel present for Respondent.
(2.) Respondent filed objections. For hearing before admission, list the matter 17.01.2018.;


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