M Y AGRO PVT LTD Vs. AMIRA PURE FOODS PVT LTD
LAWS(NCLT)-2017-7-87
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 18,2017

M Y AGRO PVT LTD Appellant
VERSUS
AMIRA PURE FOODS PVT LTD Respondents

JUDGEMENT

- (1.) Notice to the respondents returnable on 24th July 2017.Dasti.;


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