SANJIV GOYAL Vs. ANTONY PROJECTS PVT LTD
LAWS(NCLT)-2017-11-491
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 15,2017

Sanjiv Goyal Appellant
VERSUS
Antony Projects Pvt Ltd Respondents

JUDGEMENT

K Anantha Padmanabha Swamy, Member - (1.) Shri P R Balasubramanian, counsel for petitioner present. Shri K Raveendran, caused appearance on behalf of the respondent and filed vakalat. Heard both the sides. Order is reserved.;


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