SIMPLEX INFRASTRUCTURES LTD Vs. AGRANTE INFRA LTD

LAWS(NCLT)-2017-7-70

NATIONAL COMPANY LAW TRIBUNAL

Decided on July 07,2017

SIMPLEX INFRASTRUCTURES LTD Appellant

VERSUS

AGRANTE INFRA LTD Respondents

- (1.) Respondent has put in their appearance. Let reply, if any, be filed. To come up 00 18 July 2017.;