J J PLASTALLOYS PVT LTD Vs. R R POLYNET PVT LTD
LAWS(NCLT)-2017-12-288
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 18,2017

J J Plastalloys Pvt Ltd Appellant
VERSUS
R R Polynet Pvt Ltd Respondents

JUDGEMENT

- (1.) Learned Advocate Mr. Arjun Sheth present for Operational Creditor/Petitioner.
(2.) None present for Respondent. Proof of service of notice of date of hearing on Respondent not filed. Notice send by Registry not delivered on the ground "mis sent".
(3.) List the matter on 22.12.2017.;


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