- (1.) Learned Advocate Mr. Vishal Dave with Learned Advocate Mr. Nipun Singhvi present for Applicant. None present for ROC in IA 367/2017.
(2.) Proof of service of notice on ROC not filed.
(3.) Learned Counsel appearing for Applicant in IA 367/2017 sought permission to withdraw this application as well as main petition with liberty to file fresh petition.;