BEETA KONE TOOLS Vs. GEI INDUSTRIAL SYSTEMS LTD
LAWS(NCLT)-2017-7-23
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 05,2017

BEETA KONE TOOLS Appellant
VERSUS
Gei Industrial Systems Ltd Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) None present for Respondent. Heard arguments of Learned Counsel for Petitioner/ Operational Creditor. Petitioner is directed to issue notice to Respondent/ Corporate Debtor informing the date of hearing along with copy of this order and shall file proof of service.
(2.) List the matter on 10.07.2017.;


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