KAUSHIK KUMAR SINHA Vs. ABHIJEET FERROTECH LTD
LAWS(NCLT)-2017-11-791
NATIONAL COMPANY LAW TRIBUNAL
Decided on
November 28,2017
Kaushik Kumar Sinha
Appellant
VERSUS
Abhijeet Ferrotech Ltd
Respondents
JUDGEMENT
-
(1.) Petition is dismissed as withdrawn.;
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