IN RE Vs. ALCHEMIST ASSET RECONSTRUCTION CO LTD
LAWS(NCLT)-2017-10-107
NATIONAL COMPANY LAW TRIBUNAL
Decided on
October 26,2017
IN RE
Appellant
VERSUS
ALCHEMIST ASSET RECONSTRUCTION CO LTD
Respondents
JUDGEMENT
M.M. Kumar, Member -
(1.) Arguments heard. Order reserved.;
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