RAGHUVIR SINGH & SONS Vs. WIND WORLD INDIA LTD
LAWS(NCLT)-2017-12-535
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 15,2017

Raghuvir Singh And Sons Appellant
VERSUS
Wind World India Ltd Respondents

JUDGEMENT

Manorama Kumari, Member - (1.) None present for Operational Creditor/ Petitioner. None present for Respondent.
(2.) Proof of dispatch of copy of petition on Respondent filed.
(3.) Petitioner shall file proof of service of copy of petition on Respondent.;


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