TRUSTLINE REAL ESTATE PVT LTD Vs. BAYA WEAVER LIMITED
LAWS(NCLT)-2017-10-79
NATIONAL COMPANY LAW TRIBUNAL
Decided on October 05,2017
TRUSTLINE REAL ESTATE PVT LTD
Appellant
VERSUS
BAYA WEAVER LIMITED
Respondents
JUDGEMENT
- (1.) For order, see C.P. No. (IB) -237(PB) /2017.;
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