MITCON CONSULTANCY & ENGINEERING SERVICES PVT LTD Vs. SANKALP GREEN POWER LTD
LAWS(NCLT)-2017-12-870
NATIONAL COMPANY LAW TRIBUNAL
Decided on
December 01,2017
Mitcon Consultancy And Engineering Services Pvt Ltd
Appellant
VERSUS
Sankalp Green Power Ltd
Respondents
JUDGEMENT
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(1.) Cp No. 1469/I&BP/NCLT/MB/MAH/2017
(2.) On the withdrawal memo filed by the Petitioner's Counsel, this Company Petition is hereby dismissed as withdrawn.;
(2.) On the withdrawal memo filed by the Petitioner's Counsel, this Company Petition is hereby dismissed as withdrawn.;
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